Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 30] [Entire Act] Union of India - Section Section 1 in Estate Duty act, 1953 1. Short title, extent and commencement. (1)This act may be called the Estate Duty act, 1953.(2)It extends to the whole of India except the State of Jammu and Kashmir.(3)It shall come into force on such date as the Central Government may by notification in the Official Gazette, appoint.
