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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(d) in Insurance Regulatory and Development Authority of India (Non-Linked Insurance Products) Regulations, 2019

(d)Market value adjustment shall not be applicable for the amounts below the amount which represents the bulk exits and shall be applied only to the amount which is over and above the amount representing bulk exit.