Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Odisha - Subsection Section 61(10) in The Orissa Factories Rules, 1950 (10)Where materials are likely to induce spontaneous ignition, care shall be taken to avoid formation of air pockets and to ensure adequate ventilation.
