Rajasthan High Court - Jaipur
J C Antiques And Crafts vs Indian Oil Corp Ltd And Ors on 15 February, 2019
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 611/2012
M/s Genus Power Infrastructure
----Petitioner
Versus
Indian Oil Corp Ltd And Ors
----Respondent
Connected With S.B. Civil Writs No. 6695/2011 J C Papers Proprietorship
----Petitioner Versus Indian Oil Corp Ltd And Ors
----Respondent S.B. Civil Writs No. 6696/2011 J C Home Tax
----Petitioner Versus Indian Oil Corp Ltd And Ors
----Respondent S.B. Civil Writs No. 6697/2011 J C Antiques And Crafts
----Petitioner Versus Indian Oil Corp Ltd And Ors
----Respondent S.B. Civil Writs No. 6778/2011 Rajasthali Proprietorship Firm
----Petitioner Versus Indian Oil Corp Ltd And Ors
----Respondent S.B. Civil Writs No. 6781/2011 J C Art Industries
----Petitioner Versus Indian Oil Corp Ltd And Ors
----Respondent S.B. Civil Writs No. 612/2012 M/s Genus Innovations Ltd (Downloaded on 06/06/2021 at 01:36:11 AM) (2 of 2) [CW-611/2012]
----Petitioner Versus Indian Oil Corp Ltd And Ors
----Respondent S.B. Civil Writs No. 1623/2012 Morani Cars Pvt Ltd
----Petitioner Versus Indian Oil Corp Ltd And Ors
----Respondent For Petitioner(s) : Mr. Ramesh Chandra Saxena, representative of the petitioners.
For Respondent(s) :
HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 15/02/2019 Matter comes up on applications (IA No. 53573/2018 and IA No. 9334/2019) for early listing of the matter.
For the reasons detailed out in the memo of applications for early listing of the matter and having regard to the nature of controversy involved in the matter; the applications for early listing merit acceptance.
Consequently, the applications (I.A. No. 53573/2018 and IA No. 9334/2019) for early listing are allowed.
Registry is directed to list the matters for admission on 12 th March, 2019.
(VEERENDR SINGH SIRADHANA),J M.Meena/17-24 (Downloaded on 06/06/2021 at 01:36:11 AM) Powered by TCPDF (www.tcpdf.org)