Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 8 in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982 8. Percentage of seats reserved for Scheduled Tribe/Scheduled Caste, Backward Class, Women, etc. candidates.
