Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Jayshree Anil Satheye vs Security Printing And Minting ... on 17 December, 2018

Bench: A.S. Oka, Sandeep Kashinath Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 11579 OF 2015

 Jayshree Anil Satheye                                     ....Petitioner
              V/S
 Security Printing And Minting Corporation Of           ....Respondent

India Ltd Through Its Chairman And Ors Mr Manwani Ajeet Ashok For Petitioner Smt Anjali Neel Helekar R.no.1 To 4 For Respondent CORAM : A.S. OKA & SANDEEP KASHINATH SHINDE, JJ DATE : 17th December, 2018 P.C. :

Place the petition on 18/01/2019 under the caption FRESH ADMISSION.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 17/12/2018 ::: Downloaded on - 27/12/2018 08:51:25 :::