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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Puducherry - Subsection

Section 37(2)(ii) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(ii)a Sub-court or a District Court: Rupees thirty if the value of plaintiff's share is Rs. 5,000 or less.