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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Chattisgarh - Subsection

Section 35(3)(c) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(c)give due consideration to the request, if any made by the applicant for reconsideration of any of the conditions conveyed to him.