Section 2(2) in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976
(2)All other words and expressions used herein but not defined and defined in the Act, [VAT Adhiniyam or VAT Niyam] [Substituted by Notification No. A-5-1-2006-1-V (72), dated 31-10-2006.] shall have the meaning assigned to them in these Acts or Rules, as the case may be.
