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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Uttar Pradesh - Subsection

Section 72(1)(b) in U.P. Revenue Code, 2006

(b)[one or more Standing Counsel (Revenue)] [Substituted 'one Standing Counsel (Revenue)' by U.P. Act No. 4 of 2016, dated 11.3.2016.] each for Board of Revenue Allahabad and Lucknow;