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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(3)(b) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(b)a storage locker at least [38.10 centimetres] [Substituted by G.S.R. 61, dated 6th January, 1974] by [38.10 centimetres] [Substituted by G.S.R. 61, dated 6th January, 1974] by [38.5 centimetres] [Substituted by G.S.R. 61, dated 6th January, 1974] in size for each of those persons.