Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 236] [Entire Act] Greater Bengaluru City Corporation - Section 236(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (2)No person shall willfully or negligently extinguish the light of any streetlight or lamp set up in any public street or any public place.