Section 29(1)(a) in The U.P. Stamp Act, 2008

[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(1)(a) in The U.P. Stamp Act, 2008

(a)is given upon the occasion of the deposit of any marketable security by way of security for money advanced, or to be advanced by way of loan, or for an existing or further debt, or

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State of Uttar Pradesh - Subsection

Section 29(1)(a) in The U.P. Stamp Act, 2008