Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 16]

Supreme Court of India

M/S. P.G.F. Ltd. & Ors vs Union Of India & Anr on 12 March, 2013

Equivalent citations: AIR 2013 SUPREME COURT 3702, 2015 (13) SCC 50, 2013 AIR SCW 2420, AIR 2013 SC (CIVIL) 1549, (2013) 113 CORLA 526, (2013) 3 RECCIVR 2, (2013) 3 SCALE 413(2), 2016 (1) SCC (CRI) 557

Bench: B.S. Chauhan, Fakkir Mohamed Ibrahim Kalifulla