Section 1 in The Eastern Frontier Rifles (West Bengal Battalion) Act, 1920
1. Short title, local extent and commencement. -
(1)This Act may be called the Eastern Frontier Rifles [West Bengal Battalion] [Words substituted by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948.] Act, 1920:(2)It extends to the whole of [West Bengal] [Words substituted by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948.]: and(3)It shall come into force on such day as the [State Government] [Words substituted by the Government of India (Adaptation of Indian Laws) Order, 1937 and the Adaptation of Laws Order, 1950, respectively.] may, by notification in the [Official Gazette] [Words substituted by the Government of India (Adaptation of Indian Laws) Order, 1937.], direct.
