Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] State of Bihar - Subsection Section 100(3) in Bihar Minor Mineral Rules, 2017 (3)If any person who refuses to obey the lawful command of such Mining Officer or such Police Officer, shall be prosecuted under Rule 75 of these Rules.
