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State of Haryana - Section

Section 6 in The Haryana Lokpal (Conditions of Service) Rules, 1999

6. Travelling and daily allowance.

- [Section 6]. - Lokpal shall be entitled to travelling allowance and daily allowance for journeys undertaken by him in the performance of his duties at the rates admissible to the Chief Justice of Punjab and Haryana High Court, from time to time.