Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(6) in The United Provinces Minor Irrigation Works Act, 1920

(6)passes or causes animals or vehicles to pass on or across any work, contrary to rules made under this Act;