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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(3)(i) in The M.P. Vanijyik Kar Niyam, 1995

(i)such raw material is specified in the registration certificate of the purchasing dealer subsequently purchasing the raw material aforesaid as being required by him for the manufacture of tax free or goods exempted in whole or taxable goods, as the case may be, for sale;