Madhya Pradesh High Court
M/S Revent Precision Engineering ... vs The State Of Madhya Pradesh on 17 December, 2024
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 WP-38772-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 38772 of 2024
(M/S REVENT PRECISION ENGINEERING LIMITED Vs THE STATE OF MADHYA PRADESH AND OTHERS )
Dated : 17-12-2024
Shri Manoj Kumar Dubey - Advocate for the petitioner.
Shri R.D. Padraha - Government Advocate for the State.
Learned counsel for the respondent prays for two weeks' time to file
reply and seek instructions in the matter.
List the matter on 06.01.2025.
(SUSHRUT ARVIND DHARMADHIKARI) (ANURADHA SHUKLA)
JUDGE JUDGE
DevS
Signature Not Verified
Signed by: DEVESH K
SHRIVASTAVA
Signing time: 18-12-2024
16:22:08