Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(5) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(5)Within a period of 15 (fifteen) days after issuance of acknowledgement, the Licensing Authority shall assign the task of further processing the application including inspection and/or inquiry to the Supervisory Authority constituted under rule 36.