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Himachal Pradesh High Court

Lac, Hppwd & Ors. vs . Ram Asra & Ors. on 6 October, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

LAC, HPPWD & Ors. vs. Ram Asra & Ors.

.

CMP(M) No. 1332 of 2023.

06.10.2023 Present: Mr. Y.P.S. Dhaulta, Addl. A.G. and Mr. Pratush Sharma, Addl. A.G., with Mr. Gautam Sood, and Mr. Rahul Thakur, Deputy Advocates General, for the of petitioners.

Issue notice to the respondents, returnable on 22nd December, 2023. Steps be taken within a rt week.

(Satyen Vaidya) Judge 6th October, 2023. (jai) ::: Downloaded on - 06/10/2023 20:38:54 :::CIS