Delhi High Court - Orders
Mrs. Nidhi Batra vs Directorate Of Education & Ors on 5 December, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~40 & 41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
40
+ W.P.(C) 6656/2022 & 20198/2022
MRS. NIDHI BATRA ..... Petitioner
Through: Mr. Rajat Rathee, Advocate.
versus
DIRECTORATE OF EDUCATION & ORS. ..... Respondents
Through: Mr. Yeeshu Jain, Additional
Standing Counsel with Ms. Jyoti Tyagi and
Ms. Manisha, Advocates for R-1.
Mr. V.K. Tandon and Mr. Pradeep Kumar,
Advocates for R-2 and 3.
41
+ W.P.(C) 8686/2022 & C.M. APPL. 26198/2022, 33894/2022
SMT. RITU SINGHAL ..... Petitioner
Through: Mr. Sanjeev Kr. Baliyan,
Advocate.
versus
GOVT. OF N.C.T. OF DELHI & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Additional
Standing Counsel with Ms. Jyoti Tyagi and
Ms. Manisha, Advocates for R-1.
Mr. V.K. Tandon and Mr. Pradeep Kumar,
Advocates for R-2.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 05.12.2022 Learned counsels appearing on behalf of the Petitioners submit that the grievances raised in the present writ petitions are squarely covered by a judgment dated 06.05.2021 passed by this Court in W.P.(C) 928/2019 titled as Kuttamparampath Sudhar Nair vs. Managing Committee Sri Sathya Sai Vidya Vihar and Anr.
Learned counsels appearing on behalf of the Respondents seek a period of 10 days to take instructions.
List on 20.12.2022.
Signature Not VerifiedW.P.(C) 6656/2022 Page 1 of 2 Digitally Signed By:KAMAL KUMAR Signing Date:06.12.2022 19:19:51In the meantime, counter affidavit, if not filed, be filed by the Respondents in W.P.(C) 8686/2022.
JYOTI SINGH, J DECEMBER 05, 2022/rk W.P.(C) 6656/2022 Page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:06.12.2022 19:19:51