Supreme Court - Daily Orders
R.K. Jain vs The Haryana State Minor Irrigation And ... on 14 August, 2014
f ITEM NO.28 COURT NO.12 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 20632/2014
(Arising out of impugned final judgment and order dated 05/03/2014
in LPA No. 1029/2010 passed by the High Court Of Punjab & Haryana
At Chandigarh)
R.K. JAIN Petitioner(s)
VERSUS
THE HARYANA STATE MINOR IRRIGATION
AND TUBEWELL CORPORATION AND ANR. Respondent(s)
(With appln. (s) for exemption from filing OT)
Date : 14/08/2014 This petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Neeraj Sharma, Adv.
Mr. S.K. Gupta, Adv.
Mr. Surinder Sharma, Adv.
Mr. Balbir Singh Gupta ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
(MEENAKSHI KOHLI) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.08.19 10:03:49 IST Reason: