Allahabad High Court
Devender Pal Singh And Others vs State Of U.P. And Others on 11 March, 2011
Author: V.K. Shukla
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 869 of 2011 Petitioner :- Devender Pal Singh And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- M.P. Singh Gaur Respondent Counsel :- C.S.C.,Shailendra Kumar Singh Hon'ble V.K. Shukla,J.
This is an application seeking modification of order dated10.01.2011. The order dated 10.01.2011 is self contained order and requires no modification.
Consequently, present application is rejected.
Order Date :- 11.3.2011 SRY