Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(b) in The Income Tax Act, 1961

(b)such explanation in the opinion of the Assessing Officer aforesaid has been found to be satisfactory: