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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(k) in The Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1997

(k)Seven members to be nominated by the State Government, from amongst the members of the Maharashtra State Legislative Assembly elected from the Assembly constituencies in Nashik and Ahmednagar Districts Marathwada region.