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Union of India - Section

Section 118 in Finance Act, 2012

118. Amendment of section 45.

- In section 45 of the Wealth-tax Act, after clause (j), the following clause shall be inserted and shall be deemed to have been inserted with effect from the 1st day of April, 1957, namely: -"(k) the Reserve Bank of India incorporated under the Reserve Bank of India Act, 1934." (2 of 1934).