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State of Punjab - Section

Section 12 in The Punjab Gram Nyayalayas Rules, 2010

12. Certified Copies.

(a)A copy of the final order shall be supplied to the parties free of cost.
(b)An extra certified copy shall be issued on a payment of fee of Rs. 20.
(c)A certified copy of an order shall clearly specify the date of order, date when the copy was prepared and date of issuance thereof.
(d)A certified copy of any document on the file of the Gram Nyayalaya, shall be issued on payment of fee of twenty rupees per copy. Provided that if any such document exceeds 5 pages, an extra amount of one rupee per page shall be payable.
(e)Certified copy of any miscellaneous order passed by the Gram Nyayalaya shall be supplied on payment of fee of Rs. 5 per copy.
(f)All other matters with regard to supplying certified copies shall be dealt with in accordance with Rules contained in Chapter 17 of Rules and Orders of Punjab and Haryana High Court, Volume-4.