Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(6) in Bureau of Indian Standards (Hallmarking) Regulations, 2018

(6)In case renewal application along with requisite fee and documents is not received within such period of deferment, the recognition shall stand expired.