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State of Karnataka - Section

Section 17 in Universities of Agricultural Sciences Act, 2009

17. Functions of Research Council.

- The Research Council shall consider and make recommendations in respect of the following, namely:-
(i)Research programmes and projects undertaken or to be undertaken by the various University units in the field of Agriculture and other allied Sciences with a view to promote effective co-ordination.
(ii)Physical, fiscal and administrative facilities required for implementing research projects.
(iii)Orienting research to meet the needs of the farmers and other stakeholders.
(iv)foster and co-ordinate public - private partnership in research.
(v)any other matter pertaining to research programmes which may be referred to it by the Vice-Chancellor or the Board or any other authority of the University.