Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 19]

Supreme Court - Daily Orders

Cit vs M/S Mwp Ltd on 9 May, 2014

b
ITEM NO.26                      COURT NO.13             SECTION IIIA


                S U P R E M E      C O U R T   O F    I N D I A
                                RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2014
                                                                  CC 7485/2014

(From the judgement and order dated 26/11/2013 in ITA No.332/2007, of
The HIGH COURT OF KARNATAKA AT BANGALORE)

CIT & ANR                                                Petitioner(s)

                     VERSUS

M/S MWP LTD                                              Respondent(s)

(With appln(s) for c/delay in filing SLP and office report )

Date: 09/05/2014      This Petition was called on for hearing today.

CORAM :
            HON’BLE MR. JUSTICE MADAN B. LOKUR
            HON’BLE MR. JUSTICE KURIAN JOSEPH


For Petitioner(s)        Mr. Gaurab Banerjee,ASG.
                         Mr. T.M.Singh,Adv.
                         Mrs Anil Katiyar,Adv.

For Respondent(s)


               UPON hearing counsel the Court made the following
                                   O R D E R

Delay condoned.

The special leave petition is dismissed. The question of law is kept open. (SUMAN WADHWA) (INDU BALA KAPUR) AR-cum- PS COURT MASTER