Supreme Court - Daily Orders
Cit vs M/S Mwp Ltd on 9 May, 2014
b
ITEM NO.26 COURT NO.13 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 7485/2014
(From the judgement and order dated 26/11/2013 in ITA No.332/2007, of
The HIGH COURT OF KARNATAKA AT BANGALORE)
CIT & ANR Petitioner(s)
VERSUS
M/S MWP LTD Respondent(s)
(With appln(s) for c/delay in filing SLP and office report )
Date: 09/05/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. Gaurab Banerjee,ASG.
Mr. T.M.Singh,Adv.
Mrs Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. The question of law is kept open. (SUMAN WADHWA) (INDU BALA KAPUR) AR-cum- PS COURT MASTER