Patna High Court - Orders
Abhay Kumar Rai vs State Of Bihar & Ors on 23 December, 2009
IN THE HIGH COURT OF JUDICATURE AT PATNA
MJC No.3162 of 2007
CHANDRA SHEKHAR SINGH & ORS
Versus
THE STATE OF BIHAR & ORS
with
MJC No.3230 of 2007
MOST. KEDLA DEVI
Versus
BISCOMAUN MANAGINGDIRECTOR&ORS
with
MJC No.2524 of 2007
HAIDER ALI ANSARI
Versus
STATE OF BIHAR & ORS
with
MJC No.2804 of 2007
ARJUN PRASAD SINGH & ORS
Versus
STATE OF BIHAR & ORS
with
MJC No.3134 of 2007
ARUN KUMAR VERMA
Versus
SUNIL KUMAR SINGH & ORS
with
MJC No.3143 of 2007
RENU PRASAD
Versus
THE STATE OF BIHAR & ORS
with
MJC No.2262 of 2008
SRI KEDAR PRASAD SHARMA
Versus
BIHAR STATE CO_OPT.MARKETING
with
MJC No.2944 of 2008
P.SHREEDHARA KURUP
Versus
THE STATE OF BIHAR & ORS
with
MJC No.2561 of 2007
ABHAY KUMAR RAI
Versus
STATE OF BIHAR & ORS
with
MJC No.2562 of 2007
SUNIL PRASAD SINGH & ORS
Versus
STATE OF BIHAR & ORS
with
MJC No.3161 of 2007
RABINDRA RAI & ORS
Versus
THE STATE OF BIHAR & ORS
with
MJC No.1974 of 2008
SHAKUNTALA DEVI
Versus
BIHAR STATE COOPRATIVE MARKETI
with
MJC No.2246 of 2008
-2-
NAGENDRA PRASAD
Versus
CHAIRMAN,B.S.C0-OPT MARKETING
with
MJC No.2504 of 2007
JANARDHAN SINGH & ORS
Versus
STATE OF BIHAR & ORS
with
MJC No.2806 of 2007
JAI PRAKASH SHARMA & ORS
Versus
STATE OF BIHAR & ORS
with
MJC No.2992 of 2008
RAMESHWAR PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
MJC No.2306 of 2008
AMBIKA RAI
Versus
THE STATE OF BIHAR & ORS
with
MJC No.3159 of 2007
SHANKAR DAYAL SINGH
Versus
THE STATE OF BIHAR & ORS
with
MJC No.3194 of 2007
KAMAL PASWAN & ORS
Versus
THE STATE OF BIHAR & ORS
with
MJC No.3287 of 2007
URMILA DEVI
Versus
THE STATE OF BIHAR & ORS
with
MJC No.591 of 2008
YOSHODHA DEVI
Versus
THE STATE OF BIHAR & ORS
with
MJC No.592 of 2008
HARENDRA PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
MJC No.594 of 2008
CHANDA DEVI
Versus
THE STATE OF BIHAR & ORS
with
MJC No.612 of 2008
MURLIDHAR SINGH & ORS
Versus
THE STATE OF BIHAR & ORS
with
MJC No.614 of 2008
BISHWANATH SINGH & ORS
Versus
-3-
THE STATE OF BIHAR & ORS
with
MJC No.1941 of 2008
AWADH PRASAD
Versus
CHAIRMAN, BINOD SINGH & ORS
with
MJC No.3635 of 2008
PRADEEP KUMAR
Versus
SUNIL KUMAR SINGH & ORS
with
MJC No.802 of 2008
KAMLESHWAR PANDEY
Versus
THE STATE OF BIHAR & ANR
with
MJC No.3303 of 2009
ABDUL SAH & ANR.
Versus
THE STATE OF BIHAR & ORS.
with
MJC No.1001 of 2008
M/S TIRUPATI INDUSTRIES
Versus
THE STATE OF BIHAR & ORS
with
MJC No.2080 of 2008
NESAR ALAM
Versus
THE STATE OF BIHAR & ORS
-----------
3 23.12.2009Matter to be listed on 27th January, 2010 for further consideration as able defence having been put up by learned Senior counsel but without much success to the basic problem which still stares at the face on account of non- compliance of the order.
RPS (Ajay Kumar Tripathi,J.)