Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6]

Patna High Court - Orders

Abhay Kumar Rai vs State Of Bihar & Ors on 23 December, 2009

IN THE HIGH COURT OF JUDICATURE AT PATNA
          MJC No.3162 of 2007
      CHANDRA SHEKHAR SINGH & ORS
                 Versus
        THE STATE OF BIHAR & ORS
                  with
          MJC No.3230 of 2007
            MOST. KEDLA DEVI
                 Versus
     BISCOMAUN MANAGINGDIRECTOR&ORS
                  with
          MJC No.2524 of 2007
           HAIDER ALI ANSARI
                 Versus
          STATE OF BIHAR & ORS
                  with
          MJC No.2804 of 2007
        ARJUN PRASAD SINGH & ORS
                 Versus
          STATE OF BIHAR & ORS
                  with
          MJC No.3134 of 2007
            ARUN KUMAR VERMA
                 Versus
        SUNIL KUMAR SINGH & ORS
                  with
          MJC No.3143 of 2007
              RENU PRASAD
                 Versus
        THE STATE OF BIHAR & ORS
                  with
          MJC No.2262 of 2008
        SRI KEDAR PRASAD SHARMA
                 Versus
      BIHAR STATE CO_OPT.MARKETING
                  with
          MJC No.2944 of 2008
           P.SHREEDHARA KURUP
                 Versus
        THE STATE OF BIHAR & ORS
                  with
          MJC No.2561 of 2007
            ABHAY KUMAR RAI
                 Versus
          STATE OF BIHAR & ORS
                  with
          MJC No.2562 of 2007
        SUNIL PRASAD SINGH & ORS
                 Versus
          STATE OF BIHAR & ORS
                  with
          MJC No.3161 of 2007
           RABINDRA RAI & ORS
                 Versus
        THE STATE OF BIHAR & ORS
                  with
          MJC No.1974 of 2008
            SHAKUNTALA DEVI
                 Versus
     BIHAR STATE COOPRATIVE MARKETI
                  with
          MJC No.2246 of 2008
             -2-




       NAGENDRA PRASAD
            Versus
CHAIRMAN,B.S.C0-OPT MARKETING
             with
     MJC No.2504 of 2007
    JANARDHAN SINGH & ORS
            Versus
     STATE OF BIHAR & ORS
             with
     MJC No.2806 of 2007
   JAI PRAKASH SHARMA & ORS
            Versus
     STATE OF BIHAR & ORS
             with
     MJC No.2992 of 2008
    RAMESHWAR PRASAD SINGH
            Versus
   THE STATE OF BIHAR & ORS
             with
     MJC No.2306 of 2008
          AMBIKA RAI
            Versus
   THE STATE OF BIHAR & ORS
             with
     MJC No.3159 of 2007
     SHANKAR DAYAL SINGH
            Versus
   THE STATE OF BIHAR & ORS
             with
     MJC No.3194 of 2007
      KAMAL PASWAN & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     MJC No.3287 of 2007
         URMILA DEVI
            Versus
   THE STATE OF BIHAR & ORS
             with
     MJC No.591 of 2008
        YOSHODHA DEVI
            Versus
   THE STATE OF BIHAR & ORS
             with
     MJC No.592 of 2008
    HARENDRA PRASAD SINGH
            Versus
   THE STATE OF BIHAR & ORS
             with
     MJC No.594 of 2008
         CHANDA DEVI
            Versus
   THE STATE OF BIHAR & ORS
             with
     MJC No.612 of 2008
    MURLIDHAR SINGH & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     MJC No.614 of 2008
    BISHWANATH SINGH & ORS
            Versus
                                           -3-




                             THE STATE OF BIHAR & ORS
                                       with
                               MJC No.1941 of 2008
                                   AWADH PRASAD
                                      Versus
                           CHAIRMAN, BINOD SINGH & ORS
                                       with
                               MJC No.3635 of 2008
                                  PRADEEP KUMAR
                                      Versus
                             SUNIL KUMAR SINGH & ORS
                                       with
                               MJC No.802 of 2008
                                KAMLESHWAR PANDEY
                                      Versus
                             THE STATE OF BIHAR & ANR
                                       with
                               MJC No.3303 of 2009
                                 ABDUL SAH & ANR.
                                      Versus
                            THE STATE OF BIHAR & ORS.
                                       with
                               MJC No.1001 of 2008
                             M/S TIRUPATI INDUSTRIES
                                      Versus
                             THE STATE OF BIHAR & ORS
                                       with
                               MJC No.2080 of 2008
                                    NESAR ALAM
                                      Versus
                             THE STATE OF BIHAR & ORS
                                   -----------

3     23.12.2009

Matter to be listed on 27th January, 2010 for further consideration as able defence having been put up by learned Senior counsel but without much success to the basic problem which still stares at the face on account of non- compliance of the order.

RPS                              (Ajay Kumar Tripathi,J.)