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State of Rajasthan - Section
Section 10 in Rajasthan District Mineral Foundation Trust Rules, 2016
10. Managing Committee.
- The affairs of the trust shall be managed by a Managing Committee consisting of:-| S.No. | Name | Designation in the Managing Committee |
| (i) | District Magistrate | Chairperson |
| (ii) | Mining Engineer/Assistant Mining Engineer postedat district headquarter or in the district and in case more thanone Mining Engineer is posted at district headquarter. MiningEngineer Other Mining Engineer/Assistant Mining Engineer postedat district headquarter or in the district as head of the officeshall also be member. | Member Secretary |
| (iii) | Deputy Conservator of Forest | Member |
| (iv) | Treasury Officer | Member |
| (v) | Executive Engineer of Public Works Department | Member |
| (Vi) | Medical Officer nominated by the Chief Medical &Health Officer of the district | Member |
| (vii) | Representative of Rajasthan State PollutionControl Board | Member |
| (viii) | District Social Welfare Officer | Member |
| [(viii-a) [Inserted by Rajasthan Notification No. G.S.R. 36, dated 1.6.2018 (w.e.f. 31.5.2017).] | Chief Executive Officer, Zila Parisad | Member |
| (viii-b) | Deputy Director, Agriculture | Member |
| (viii-c) | District Education Officer (Secondary) | Member |
| (viii-d) | District Education Officer (Elementary) | Member |
| (viii-e) | Superintending Engineer, Water Resource Department | Member |
| (viii-f) | Representative of the Tribal Area Development Department | Member |
| (viii-g) | Superintending Engineer, Public Health and EngineeringDepartment | Member |
| (viii-h) | District Labour Welfare Officer | Member |
| (viii-i) | Deputy Director, Integrated Child DevelopmentScheme | Member] |
| (ix) | Account personnel posted in Mining Engineer/Assistant Mining Engineer office nominated by the Government | Member |
| (x) | Any other officer/person nominated by theGovernment | Member |