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State of Rajasthan - Section

Section 10 in Rajasthan District Mineral Foundation Trust Rules, 2016

10. Managing Committee.

- The affairs of the trust shall be managed by a Managing Committee consisting of:-
S.No. Name Designation in the Managing Committee
(i) District Magistrate Chairperson
(ii) Mining Engineer/Assistant Mining Engineer postedat district headquarter or in the district and in case more thanone Mining Engineer is posted at district headquarter. MiningEngineer Other Mining Engineer/Assistant Mining Engineer postedat district headquarter or in the district as head of the officeshall also be member. Member Secretary
(iii) Deputy Conservator of Forest Member
(iv) Treasury Officer Member
(v) Executive Engineer of Public Works Department Member
(Vi) Medical Officer nominated by the Chief Medical &Health Officer of the district Member
(vii) Representative of Rajasthan State PollutionControl Board Member
(viii) District Social Welfare Officer Member
[(viii-a) [Inserted by Rajasthan Notification No. G.S.R. 36, dated 1.6.2018 (w.e.f. 31.5.2017).] Chief Executive Officer, Zila Parisad Member
(viii-b) Deputy Director, Agriculture Member
(viii-c) District Education Officer (Secondary) Member
(viii-d) District Education Officer (Elementary) Member
(viii-e) Superintending Engineer, Water Resource Department Member
(viii-f) Representative of the Tribal Area Development Department Member
(viii-g) Superintending Engineer, Public Health and EngineeringDepartment Member
(viii-h) District Labour Welfare Officer Member
(viii-i) Deputy Director, Integrated Child DevelopmentScheme Member]
(ix) Account personnel posted in Mining Engineer/Assistant Mining Engineer office nominated by the Government Member
(x) Any other officer/person nominated by theGovernment Member