Section 47(2) in Indira Kala Sangit Vishwavidyalaya Act, 1956
(2)Any orders passed by the Upa-Kulapati in exercise of the powers conferred by items (b), (d) and (e) of sub-section (1) shall cease to have effect after the expiry of the period of one year from the date of appointment of the Upa-Kulapati.
