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State of Tamilnadu - Section

Section 7 in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

7. Procedure in case of admission of claim.

- In case, on the date fixed in the notice issued under rule 5, the opposite party appears and accepts his liability to maintain the applicant, and the two parties arrive at a mutually agreed settlement, the Tribunal shall pass an Order accordingly,.