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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 84(2)(a) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(a)information and documents for application to Authority for registration under clause (m) of sub-section (2) of section 4 ;