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[Cites 0, Cited by 0] [Section 19A(17)] [Section 19A] [Entire Act]

Union of India - Subsection

Section 19A(17)(a) in The Sugar Development Fund Rules, 1983

(a)Every occupier shall avail additional credit on creation of buffer stock, when there are cane price arrears at any time during the period for which the buffer stock has been created or extended and the additional credit so given by the banks shall be utilised only for the purpose of making payment of the cane price including cane price arrears of sugar season in which the buffer stock has been created and of the subsequent sugar season within one month of crediting such amount.