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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 60(1)(j) in The Code of Civil Procedure, Svt. 1977 (1920 A.D.)

(j)[ the pay and allowances of persons to whom the Air Force Act, 1950, or the Army Act, 1950, or the Navy Act, 1957, applies;] [Inserted by Act XI of 1983, Section 19, w.e.f. 15-8-1983.]