Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 139 in Tamil Nadu Educational Rules 139. The Examination shall be conducted by the Commissioner for Government Examinations with the assistance of the staffs of the Training Institutions and such other persons as the Director may, from time to time, depute for the purpose.
