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State of Tamilnadu - Section

Section 92 in Tamil Nadu Non-Trading Companies Rules, 1981

92. Application of the Companies (Court) Rules, 1959.

- Subject to the provisions of this Chapter, the provisions of the Companies (Court) Rules, 1959 made under sub-sections (1) and (2) of section 643 shall apply mutatis mutandis to the winding up of a company under these rules.