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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(1)(a) in The Punjab Co-operative Societies Act, 1961

(a)If the record, registers or the books of accounts of co-operative society are likely to be tampered with or destroyed and the funds and property of a society are likely to be misappropriated or misapplied; or