Orissa High Court
Aska Co-Operative Central Bank Ltd vs State Of Odisha And Others .... Opp. ... on 14 November, 2024
Bench: K.R. Mohapatra, R.K. Pattanaik
Signature Not Verified
Digitally Signed
Signed by: MADHUSMITA SAHOO
Designation: Senior Stenographer
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 18-Nov-2024 13:11:27
IN THE HIGH COURT OF ORISSA AT CUTTACK
OJC No. 16617 OF 2001
Aska Co-operative Central Bank Ltd., .... Petitioner
Ganjam
Ms. Baijayanti Mohanty, Advocate
-versus-
State of Odisha and others .... Opp. Parties
Mr. Ajodhya Ranjan Dash,
Additional Government Advocate
Mr. Shakti Datta Tripathy, Advocate
(For Opp. Party No.3)
CORAM:
JUSTICE K.R. MOHAPATRA
JUSTICE R.K. PATTANAIK
ORDER
Order No. 14.11.2024
8. 1. This matter is taken up through hybrid mode.
2. In view of the order of even date passed in CMAPL No.370 of 2017, the writ petition is restored to file subject to payment of cost, as stated therein.
3. If the cost, as directed in the CMAPL, is paid within the stipulated period, Registry shall take steps to list the matter before the assigned Bench.
(K.R. Mohapatra)
Judge
(R.K. Pattanaik)
ms Judge
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