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[Cites 0, Cited by 0] [Section 216(3)] [Section 216] [Entire Act]

State of Uttar Pradesh - Subsection

Section 216(3)(i) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(i)whenever any expansion or modification having implication on safety and health of the building workers is made in such building or other construction work; or