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State of Tamilnadu - Section

Section 6 in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

6. Filling up of vacancies.

- A vacancy in the post of member nominated under clause (c) of rule 3 of these rules shall be filled up by the Government. The newly inducted member shall continue for the remaining period of tenure or till he attains 62 years of age whichever is earlier.