Gujarat High Court
Manji @ Manu Harji Paradhi vs State Of Gujarat on 20 December, 2018
Author: A.Y. Kogje
Bench: A.Y. Kogje
R/CR.MA/23371/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 23371 of 2018
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MANJI @ MANU HARJI PARADHI
Versus
STATE OF GUJARAT
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Appearance:
MS JEMINI S PATEL(10140) for the PETITIONER(s) No. 1
SANJIVKUMAR T PATEL(8914) for the PETITIONER(s) No. 1
MR MITESH AMIN, PP for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.Y. KOGJE
Date : 20/12/2018
ORAL ORDER
Rule, returnable on 25.01.2019. Learned Public Prosecutor waives service of Rule on behalf of the respondent-State.
(A.Y. KOGJE, J) BDSONGARA Page 1 of 1