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Gujarat High Court

Manji @ Manu Harji Paradhi vs State Of Gujarat on 20 December, 2018

Author: A.Y. Kogje

Bench: A.Y. Kogje

            R/CR.MA/23371/2018                             ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/CRIMINAL MISC.APPLICATION NO. 23371 of 2018

==========================================================
                           MANJI @ MANU HARJI PARADHI
                                     Versus
                               STATE OF GUJARAT
==========================================================
Appearance:
MS JEMINI S PATEL(10140) for the PETITIONER(s) No. 1
SANJIVKUMAR T PATEL(8914) for the PETITIONER(s) No. 1
MR MITESH AMIN, PP for the RESPONDENT(s) No. 1
==========================================================

 CORAM: HONOURABLE MR.JUSTICE A.Y. KOGJE

                                 Date : 20/12/2018
                                  ORAL ORDER

Rule, returnable on 25.01.2019. Learned Public Prosecutor waives service of Rule on behalf of the respondent-State.

(A.Y. KOGJE, J) BDSONGARA Page 1 of 1