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[Cites 0, Cited by 0] [Section 196(1)] [Section 196] [Entire Act]

Union of India - Subsection

Section 196(1)(f) in Insolvency And Bankruptcy Code, 2016

(f)carry out inspections and investigations on insolvency professional agencies, insolvency professionals and information utilities and pass such orders as may be required for compliance of the provisions of this Code and the regulations issued hereunder;