Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2) in Jodhpur Development Authority Act, 2009

(2)The Authority, shall also give reasonable opportunity to every local authority within whose local limits and land touched by the Plan is situated, to make any representation with respect to the Plan.