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Patna High Court - Orders

Paras Yadav & Anr vs Asharfi Yadav & Ors on 6 April, 2016

Author: Aditya Kumar Trivedi

Bench: Aditya Kumar Trivedi

           Patna High Court CWJC No.5680 of 2012 (5) dt.06-04-2016




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Civil Writ Jurisdiction Case No.5680 of 2012
                       ======================================================
                       Paras Yadav & Anr
                                                                            .... .... Petitioner/s
                                                         Versus
                       Asharfi Yadav & Ors
                                                                           .... .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Petitioner/s    :    Mr. Ranjan Kumar Dubey
                       For the Respondent/s      : Mr.
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR TRIVEDI
                       ORAL ORDER

5       06-04-2016

Post this matter along with CWJC No. 5767/2012 on April 8th 2016.

(Aditya Kumar Trivedi, J) perwez U