Section 14 in The Insurance Regulatory And Development Authority (Preparation Of Financial Statements And Auditor's Report Of Insurance Companies) Regulations, 2002
14.
/671In exercise of the powers conferred by section 114-A of the Insurance Act, 1938 (4 of 1938) and in supersession of the Insurance Regulatory and Development Authority (Preparation of Financial Statements and Auditor's Report of Insurance Companies) Regulations, 2000 the Authority in consultation with the Insurance Advisory Committee, hereby makes the following regulations, namely:-
